(1.) Heard Mr. Krishnan Venugopal, Senior Advocate, assisted by Mr. Sumeet Sharma, Advocate, for the appellant and Mr. Sankalp Mehrotra, Advocate, for respondents-1 to 3, Mr. Mayank Singh, Advocate, for respondent-4. Mr. Aditya Parolia, Advocate argued as an intervener, on legal issue.
(2.) Jaiprakash Associates Limited (opposite parties-1 and 2) has filed above appeal from the order of State Consumer Disputes Redressal Commission, Uttar Pradesh, dtd. 12/7/2019, passed in CC/66/2017, partly allowing the complaint with cost of Rs.10000.00 and directing the appellant to return Rs.4578008.00 with interest @18% per annum from the date of respective deposit till the date of actual payment, to the complainants.
(3.) The office has reported 4 days delay in filing the appeal. The appellant has filed IA/16782/2019, for condonation of delay. Cause shown is sufficient. The delay in filing the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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