STATE BANK OF INDIA Vs. SHASHI KUMAR TAPDIA

JUDGEMENT

(1.) Repeatedly called out.

(2.) This revision petition has been filed under sec. 21(b) of the Act 1986 in challenge to the Order dtd. 27/11/2019 of the State Commission in appeal no. 1201 of 2019 arising out of the Order dtd. 11/10/2019 of the District Commission in complaint no. 171 of 2015.

(3.) We have perused the record.