(1.) This order shall dispose of appeal no. 1501 of 2019 filed against the order dtd. 11/5/2018 wherein on merit the complaint of the appellant had been allowed and following directions had been issued:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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