VED PRAKASH AGGARWAL Vs. CHIEF POST MASTER GENERAL

JUDGEMENT

(1.) Heard Mr. Ved Prakash Aggarwal in the Transfer Application.

(2.) Above Transfer Application has been filed for transferring Appeal No.1282 of 2019, Chief Post Master General and Ors. Vs. Ved Prakash Aggarwal, filed by the applicant from the State Consumer Disputes Redressal Commission, U.P. at Lucknow to State Consumer Dispute Redressal Commission Delhi preferably, and or any Hindi language spoken State, like Uttarakhand, Madhya Pradesh, Rajasthan and Haryana.

(3.) The applicant has raised the following grounds for transfer of the aforementioned appeal:-