AKBAR SHAIKH Vs. INDIABULLS HOUSING FINANCE LIMITED

JUDGEMENT

(1.) The present Consumer Complaint (CC) has been filed by the Complainants against the opposite party as detailed above, inter aila praying for:-

(2.) Notice was issued to the opposite party on 16/11/2018 giving them 45 days' time to file their written statement.

(3.) It is averred/stated in the complaint that:-