LAWS(NCD)-2012-8-75

AJAY GAUTAM Vs. AMRITSAR EYE CLINIC

Decided On August 28, 2012
AJAY GAUTAM Appellant
V/S
AMRITSAR EYE CLINIC Respondents

JUDGEMENT

(1.) Parties to the First Appeal No. 428 / 2004 titled as Ajay Gautam Vs. Amritsar Eye Clinic & Ors. have filed Review Petitions No. 79 of 2010 and 209 of 2011 seeking review of the order of this Commission dated 26.02.2010. Review Petition No. 79 of 2010 has been filed on behalf of the respondents while Review Petition No. 209 of 2011 has been filed by the appellant complainant.

(2.) In Review Petition No. 79 / 2010, the respondents has sought the review particularly of the findings, observations and order made of this Commission appearing in Para Nos. 9 to 13 of the order dated 26.07.2010 which we would like to reproduce here.

(3.) On changing address.