(1.) THIS case was reserved for final orders on the basis of some of the submissions of the petitioner. On consideration, issue notice to the respondents, returnable on 20th July 2012. It is clarified that the matter may be disposed of on the next date itself.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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