(1.) Against the order of the District Forum, respondent filed an appeal before the State Commission. An application for condonation of delay of 181 days was also filed. The State Commission dismissed the application for condonation of delay and the appeal as barred by time by observing:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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