POST MASTER KRISHNAGIRI POST OFFICE Vs. P PASUPATHI

JUDGEMENT

(1.) This appeal is directed against the order dated 4.8.1998 in O. P. No.21/1998 on the file of the District Consumer Disputes Redressal Forum, Krishnagiri.

(2.) The appellants are the opposite parties while the respondent is the complainant.

(3.) Short facts may be related in order to understand the crux of the issue arising for consideration in this action.