F PRASANNA Vs. CHITRA COLOUR LABORATORY

JUDGEMENT

(1.) This appeal is directed against the order dated 13th day of August, 1998 in O. P. No.41/1998 on the file of the District Consumer Disputes Redressal Forum, Tiruchirapalli.

(2.) The appellants are the complainants while the respondent is the opposite party.

(3.) Short facts may be related in order to understand the crux of the issue arising for consideration in this action.