LAWS(NCD)-2002-11-115

S SRINIVASA MURTHY Vs. KARNATAKA HOUSING BOARD

Decided On November 15, 2002
S SRINIVASA MURTHY Appellant
V/S
KARNATAKA HOUSING BOARD Respondents

JUDGEMENT

(1.) This is a complaint received by this Commission claiming the following reliefs: 1. Interest on basic cost of Rs.3,40,000/- from 9.2.1995 to 18.5.1999 3,10,675.00

(2.) Refund of amount paid on 31.7.1995 23,840.00

(3.) Interest on 2 above for the period from 31.7.1995 to 18.5.1999 19,435.00