LAWS(NCD)-2021-7-23

BAKUL MURLIDHAR ROONGTA Vs. LEELA ASSOCIATES

Decided On July 08, 2021
Bakul Murlidhar Roongta Appellant
V/S
Leela Associates Respondents

JUDGEMENT

(1.) This Commission, vide its Order dated 08.03.2019, in RP/475/2018 directed the Respondents as below:-

(2.) The present Review Application has been filed by Dr. Bakul Murlidhar Roongta & Mrs. Vimladevi Murlidhar Roongta (hereinafter collectively referred to as the "Petitioners/Complainants") to seek clarification on the following:-

(3.) Brief facts leading to the present Review Application are as below:-