(1.) This Appeal has been filed against the order dated 12.08.2005 of the State Consumer Disputes
(2.) Alongwith the Appeal, IA/9519/2019, an application for condonation of delay of 13 years has
(3.) We have heard the Learned Counsel for the Appellant on IA/9519/2019, application for condo
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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