(1.) Taken up through video conferencing.
(2.) We have gone through the record of the case.
(3.) This petition was filed on 17.07.2019 before this Commission, invoking the revisional jurisdiction of this Commission under Section 21(b) of The Consumer Protection Act, 1986 (the 'Act 1986').
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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