(1.) Heard the learned counsel at admission.
(2.) The dispute relates to problems and cuts in the rear tyres of a new tractor bought by the complainant.
(3.) The complaint was filed in the year 2012, the District Commission made its Order in the year 2013.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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