LAWS(NCD)-2021-6-10

ARUN KEDIA (HUF) Vs. RUNWAL HOMES PRIVATE LIMITED

Decided On June 25, 2021
Arun Kedia (Huf) Appellant
V/S
Runwal Homes Private Limited Respondents

JUDGEMENT

(1.) Heard Mr. R.M.Kedia, Advocate, assisted by Mrs. Sabita Kedia, for the complainants and Ms. Anita Marathe, for the opposite party.

(2.) Arun Kedia (HUF), Mr. Arun Kedia and Mrs. Sabita Kedia (husband and wife), members of HUF has filed this complaint for following reliefs:-

(3.) Brief facts as stated in the complaint as well as emerge from the documents attached with the complaint are as follows:-