M V SRINIVASA RAO Vs. BESCOM

JUDGEMENT

(1.) These revisions arise out of the same order of the State Commission. Revision Petition No.2856/06 has been filed by the complainant and Revision Petition No.3208/06 has been filed by the OP. Accordingly, both the revisions were heard together and are being disposed of by a common order. In these revisions parties shall be referred to as the complainant and OP for the sake of convenience.