LAWS(NCD)-2011-11-38

NIMAI CHANDRA BHATTACHERJEE Vs. SENIOR DIVISIONAL MANAGER DIVISIONAL OFFICE NATIONAL INSURANCE COMPANY LTD

Decided On November 16, 2011
NIMAI CHANDRA BHATTACHERJEE Appellant
V/S
SENIOR DIVISIONAL MANAGER DIVISIONAL OFFICE NATIONAL INSURANCE COMPANY LTD. Respondents

JUDGEMENT

(1.) ISSUE notice to the petitioner and respondent (as well as counsel), returnable on 23rd February 2012.

(2.) THE respondent Insurance Company shall produce and file the original Proposal Form signed by the petitioner/complainant at least a week before the next date of hearing. No further opportunity shall be given for this purpose.