LAWS(NCD)-2011-10-2

SOCIAL ACTION Vs. NATRAJ BOREWELL

Decided On October 11, 2011
SOCIAL ACTION ON VULNERABLE ENVIRONMENT AND ORS Appellant
V/S
NATRAJ BOREWELL SERVICES AND ORS Respondents

JUDGEMENT

(1.) First Appeal No.695 of 2003 has been filed by Social Action on Vulnerable Environment (SAVE) against the following:-

(2.) This appeal is against the order of AP State Consumer Disputes Redressal Commission passed on 1.7.2002 in CD No.43 of 1995. Respondent No.1, Natraj Borewell was the original complainant before the State Commission. The appellant Social Action on Vulnerable Environment (SAVE) together with Indian Bank and Water Development Society (WDS) were the OPs before the State Commission.

(3.) The same matter has got listed in another appeal No.687 of 2003 between the same parties and against the same order of the State Commission. In fact FA No.687 of 2003 is an exact copy of the appeal memorandum in FA NO.695 of 2003. Therefore, both are disposed of by a common order herein.