S P ASSOCIATES Vs. R ARUNACHALAM

JUDGEMENT

(1.) This appeal is directed against the order dated 28.11.1996 in O. P. No.147/95 on the file of the District Consumer Disputes Redressal Forum, Erode.

(2.) The appellants are the opposite parties while the respondent is the complainant.

(3.) The short facts leading to the filing of this appeal, may in brevity, be stated in order to understand the crux of the issue arising for consideration in this action.