BRANCH MANAGER LIC OF INDIA Vs. JAYALAKSHMI

JUDGEMENT

(1.) This appeal is directed against the order dated 23rd day of July, 1998 in O. P. No.33/96 on the file of the District Consumer Disputes Redressal Forum, Thiruvannamalai.

(2.) The appellants are the opposite parties while the respondent is the complainant.

(3.) Short facts may be related in order to understand the crux of the issue arising for consideration in this action.