P T CHINNASAMY Vs. NAGARJUNA FINANCE LTD

JUDGEMENT

(1.) This appeal is directed against the order dated 26th day of September, 1997 in O. P. No.458/1994 on the file of the District Consumer Disputes Redressal Forum, Madurai.

(2.) The appellant is the complainant while the respondents are the opposite parties.

(3.) The facts may succinctly be stated in order to understand the crux of the issue arising for consideration in this action.