POST MASTER DEPARTMENT OF POSTS Vs. POONAM DEVI

JUDGEMENT

(1.) Taken up through video conferencing.

(2.) Heard learned counsel for the petitioners, Postal Department. Perused the material on record.

(3.) The matter relates to repudiation of a postal life insurance policy claim re one late Raj Singh. The respondent complainant Mrs. Poonam Devi is the widow of the said insured deceased Raj Singh.