(1.) Heard learned counsel present. Perused the material on record.
(2.) The District Forum vide its Orders dated 26.02.2015 and dated 12.03.2015 had allowed the complaints.
(3.) The State Commission vide its Orders (02 nos.) dated 15.01.2016 had dismissed the appeals on limitation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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