ORIENTAL INSURANCE COMPANY LTD Vs. DEEPAK SETHI

JUDGEMENT

(1.) Deepa Sharma, Presiding Member, J 1. The present appeal has been filed by the appellant challenging the order dated 14.2.2020 of the State Commission in complaint case no. 310/2015.

(2.) Caveator is present, the application stands disposed of.

(3.) Final arguments on behalf of both the parties are heard.