PAWAN GUPTA Vs. EXPERION DEVELOPERS PVT. LTD.

JUDGEMENT

(1.) These two consumer complaints have been filed by the complainant Pawan Gupta against the opposite party Experion Developers Pvt. Ltd.

(2.) As the parties in these complaints are same and the complaints relate to the request for handing over the possession in both the cases, these complaints are being considered together for passing final order.

(3.) Brief facts of both the complaints are as under:-