KOTAK MAHINDRA BANK MANAGER Vs. SATISH KUMAR

JUDGEMENT

(1.) Heard Counsel for the petitioner.

(2.) Delay of 14 days is condoned.

(3.) This revision has been filed against order dated 27.10.2009 of the State Commission hereby the appeal filed by the present petitioner was rejected on the ground of delay of 138 days in filing the appeal as also on merits.