SMN CONSUMER PROTECTION COUNCIL Vs. E R SAINATH

JUDGEMENT

(1.) This action has come up for admission before us on 22.12.2000. We heard the arguments of learned Counsel Mr. K. R. Ganapathy, representing SMN Consumer Protection Council (1st complainant) which has filed the complaint for and on behalf of Mr. U. A. Md. Ali Raja, Raja Colour Lab, Dr. Raj Khalees Photo Colour Lab, 35/c, Kalpana Road, Udumalpet-642 126, Tamilnadu. Since there was no time, this matter was adjourned for dictation of orders in open Court today (December 26, 2000 ). The following factors are getting revealed from the averments incorporated in the complaint and the documents filed along with it.

(2.) The 2nd complainant placed an order with the opposite parties for buying the following units : (a) Godrej Magnum - Pro Film Processor and Leader, and (b) Magnum Pro-Printer Processor (Short Header ).

(3.) The cost of the equipments inclusive of taxes is to the tune of Rs.9,35,411/-.