LAWS(NCD)-2000-10-65

S VIVEK Vs. MANAGER SPEED POST CENTRE

Decided On October 05, 2000
S VIVEK Appellant
V/S
MANAGER SPEED POST CENTRE Respondents

JUDGEMENT

(1.) The complainant is one S. Vivek.

(2.) The opposite parties are : (1) The Manager, Speed Post Centre, Speed Post Business Office, Greams Road, Chennai-6. (2) Sylvan Testing Service (P) Ltd. , Arcon Plaza, 21, LSC Pushpavihar, Madangir, New Delhi-110 062. (3) The Manager, State Bank of India, AIR Cargo Complex Branch, Meenambakkam, Chennai - 27.

(3.) The complainant it appears is a B. E. graduate of the year 1998. He would claim that his performance throughout his career as an engineering student was excellent and admirable. He was desirous of pursuing his further studies in foreign shores particularly United States of America. He, it appears, had applied to various Universities in U. S. A. for pursuing higher studies in engineering faculty.