REGIONAL PASSPORT OFFICER Vs. V RAMANI BAI

JUDGEMENT

(1.) This appeal is directed against the order dated 28.8.1996 in O. P. No.479/95 on the file of the District Consumer Disputes Redressal Forum, Chennai (South ).

(2.) The appellant is the opposite party while the respondent is the complainant.

(3.) In this action, we rather feel to pen down such of those essential facts necessary for arriving at a just decision while entering into the arena of discussion relating to the question involved.