LAWS(NCD)-2000-12-70

V K BALAN Vs. TRASIBA ELECTRONICS

Decided On December 08, 2000
V K BALAN Appellant
V/S
TRASIBA ELECTRONICS Respondents

JUDGEMENT

(1.) This action has come up for final disposal before us today. The complainant one Mr. V. K. Balan, is the proprietor of Sapna Colour Lab, located at No.3, 7th Street, Sourashtranagar, Choolaimedu, Chennai-94. He is represented by his Counsel namely learned Counsel Mr. V. Mani.

(2.) The opposite party is M/s. Trasiba Electronics, rep. by its partner Mrs. Parveen, 26/2, Karunanidhi I Street, West Mambalam, Chennai-33. They are also represented by their Counsel Mr. J. Sivanandaraaj and Jagan. Learned Counsel Mr. P. V. Balasubramaniam, represented learned Counsel M/s. A. Sivanandaraaj and Jagan, appearing for the opposite party.

(3.) Learned Counsel representing the respective parties projected their hues of views on the maintainability of the complaint. Both of them opted to argue on the basis of the materials available on record without marking any documents.