J JOTHI RAJA Vs. HCL INFOSYSTEM LIMITED

JUDGEMENT

(1.) This action came up for admission before us today.

(2.) Learned Counsel appearing for the complainant, namely M/s. P. K. Rajagopal and K. Santhakumari were called absent and no representation is made on their behalf.

(3.) We perused the averments in the complaint and other connected documents filed alongwith it. Such perusal reveals the following factors :