PARAM HANSA Vs. DURJAN

JUDGEMENT

(1.) This is an appeal against the judgment and order dated 20.8.1991 passed by District Consumer Forum, Deoria in Complaint Case No.29/1990.

(2.) The facts of the case stated in brief are that previously one Appeal No.49/1991 was filed against the order dated 3.11.1990 passed by District Forum, Deoria in Complaint Case No.29/1990. This case was decided in favour of the complainants. Against the order passed by the District Forum an appeal was heard and was decided by order dated 20.8.1991 by the Commission. The order of the Commission is on the last page of the order sheet.

(3.) It may be mentioned that the complaint was filed by the complainant for either replacing of the pumping set or for refund of Rs.8,300/- as cost of the machinery and the repairing charges. According to the complainant he purchased the pumping set from opposite party No.1-Kanpur Engineering Stores, Deoria for a sum of Rs.8,300/- on 30.11.1987. The pumping set was defective and it was got rejaired by the complainant on different dates spending a total sum of Rs.2,710/-. Even then the pumping set did not work well. The opposite party contested the case.