INDUSTRIES AND ENTERPRISES LTD Vs. SANTHI RAMANATHAN

JUDGEMENT

(1.) The 1st opposite party in CC.Nos.65/2000, 66/2000, 71/2000 and 274/2000, on the file of District Forum, Coimbatore, are the appellants F.A.Nos.253, 254,255 & 256/2009, respectively.

(2.) This common order, shall dispose of the above appeals:

(3.) The parties in this order are referred as arrayed in original complaints.