(1.) Delay of 6 days in filing this application is condoned. By this application the petitioners have prayed for leave to appeal against the judgment and order dated 08.05.2008 passed in Criminal Miscellaneous Case No. 7287 of 2005 by the High Court Division discharging the rule.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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