(1.) Instant leave petition under Article 103 of the Constitution is for granting leave to appeal against the judgment and order dated 24.02.-2008 passed in Writ Petition No. 4401 of 2000 by the High Court Division making the Rule absolute.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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