LAWS(BANG)-2008-11-3

ABDUL MONEM LTD. Vs. GOVERNMENT OF BANGLADESH

Decided On November 26, 2008
Abdul Monem Ltd. Appellant
V/S
Government Of Bangladesh Respondents

JUDGEMENT

(1.) These 5 (five) Rules have been heard together and are being disposed of by this common judgment as they do involve common questions of law and of facts.