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LAWS(BANG)-2017-5-2
DR. KHAIRUN NAHAR Vs. PROFESSOR DR. IQBAL ARSHALAN
Decided On May 21, 2017
Dr. Khairun Nahar
Appellant
V/S
Professor Dr. Iqbal Arshalan
Respondents
JUDGEMENT
(1.) The delay in filing Civil Petition is condoned.
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