ATAUR MRIDHA @ ATAUR Vs. STATE

Referred Judgements :-

STATE OF M.P. V. RATAN SINGH [REFERRED TO]
GOPAL VINAYAK GODSE V. STATE OF MAHARASHTRA [REFERRED TO]
K M NANAVATI VS. STATE OF BOMBAY NOW MAHARASHTRA [REFERRED TO]
GOPAL VINAYAK GODSE VS. STATE OF MAHARASHTRA [REFERRED TO]
JAGMOHAN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
SAMBHA JA KRISHAN JI VS. STATE OR MAHARASHTRA [REFERRED TO]
STATE OF MADHYA PRADESH VS. RATAN SINGH [REFERRED TO]
STATE OF MADHYA PRADESH VS. RATAN SINGH [REFERRED TO]
RAJENDRA PRASAD KUNJUKUNJU JANARDHANAN SHEO SHANKER DUBEY VS. STATE OF UTTAR PRADESH:STATE OF KERALA:STATE OF UTTAR PRADESH [REFERRED TO]
DALBIR SINOH VS. STATE OF PUNJAB [REFERRED TO]
MARU RAM BHIMWA RAM SHANKER KRISHNA RAGHUBIR SINGH RAMPUJA SINGH NIRBHAI SINGH BALKRISHAN GUPTA VENY SINGH BABULAL GAUTAM OM PRAKASH NAGEBHUSHANAM PATNAIK RAGHUNATH SINGH JAGIR SINGH VS. UNION OF INDIA [REFERRED TO]
KARTAR SINGH VS. STATE OF HARYANA THROUOH INSPECTOR GENBRAL OF PRISON CHANDIGARH [REFERRED TO]
RANJIT SINGH ALIAS RODA VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
BHAGIRATH RAKESH KAUSHIK VS. DELHI ADMINISTRATION:DELHI ADMINISTRATION [REFERRED TO]
KEHAR SINGH VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. JOGINDERSINGH:GURMAIL SINGH:AJIT SINGH:DHIR SINGH [REFERRED TO]
ASHOK KUMAR ALIAS GOLU VS. UNION OF INDIA [REFERRED TO]
ZAHID HUSSEIN VS. STATE OF WEST BENGAL [REFERRED TO]
SUBHASH CHANDER VS. KRISHAN LAL [REFERRED TO]
BHAGWAN VS. STATE OF RAJASTHAN [REFERRED TO]
RAM DEO CHAUHAN ALIAS RAJ NATH CHAUHAN VS. STATE OF ASSAM [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS VS. STATE [REFERRED TO]
RAMRAJ ALIAS NANHOO ALIAS BIHNUN VS. STATE OF CHHATISGARH [REFERRED TO]
MULLA VS. STATE OF U P [REFERRED TO]
VIKRAM SINGH AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]
UNION OF INDIA VS. V. SRIHARAN @ MURUGAN [REFERRED TO]