(1.) This appeal is directed against the judgment and decree dated 23-08-2011 (decree signed on 29-08-2011) passed by the learned Joint District Judge, 1st Court, Brahmanbaria in Title Suit No.17 of 1985 decreeing the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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