(1.) This first miscellaneous appeal was filed against the judgment and order dated 02.11.2015 passed by the learned Joint District Judge, First Court, Dhaka in Title Suit No. 984 of 2014, rejecting an application for temporary injunction.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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