APPLICATIONS UNDER SECTION 160 OF THE INCOME TAX ORDINANCE, 1984 Vs. COMMISSIONER OF TAXES TAXES ZONE-3

JUDGEMENT

(1.) The aforesaid five income tax reference applications have been sent by the Hon'ble Chief Justice for hearing and disposal by this Full Bench. Similar facts and questions of law are involved in these income tax reference applications and so, these have been taken up for hearing together and are being disposed of by this common judgment.