(1.) This Civil Appeal, by leave, is directed against the judgment and decree dated 10.03.2004 passed by the High Court Division in Civil Revision No.2622 of 1995 making the rule absolute.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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