(1.) In this writ petition, the petitioners challenged the legality of Memo No. H-ØVV/104(1) 2008-2009 dated 29.07.2008 issued by respondent No. 1-Dhaka City Corporation (hereinafter stated as DCC) under the signature of respondent No. 5 (Annexure-D to the writ petition).
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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