(1.) This Criminal Petition for Leave to Appeal, at the instance of the convicted accused persons, is directed against the judgment and order dated 18.08.2011 passed by the High Court Division in Criminal Miscellaneous Case No.21816 of 2009 making the rule absolute in part.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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