(1.) This Rule was issued calling in question the proceedings in GR Case No.158 of 2011 u/s 13(12)2011 read with section 420 of the Penal Code now pending in the court of the Metropolitan Magistrate, Court No. 25, Dhaka.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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