(1.) Both the Criminal Appeal No.2 of 2010 and Criminal Appeal No.76 of 2012 have arisen out of the same judgment and order dated 17.03.2008 passed by the High Court Division in Criminal Appeal No.2904 of 2004 and Jail Appeal No.896 of 2004 along with Death Reference No.112 of 2004.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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