(1.) A constitutional point of law is involved in this appeal, which has public importance. The point is directly related to the Code of Conduct of the Judges of the higher echelons.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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