LAWS(BANG)-2015-12-1

MOHAMMAD ALI AKOND Vs. JAHANGIRNAGAR UNIVERSITY, SAVAR, DHAKA

Decided On December 15, 2015
Mohammad Ali Akond Appellant
V/S
Jahangirnagar University, Savar, Dhaka Respondents

JUDGEMENT

(1.) Since similar facts and common issues are involved in these two Writ Petitions having nos. 3250 and 8413 of 2014, they are thus taken up together for hearing and disposal.