(1.) This civil petition for leave to appeal is directed against the judgement and order dated 11.09.2014 passed by a Single Bench of the High Court Division in Civil Revision No. 1589 of 2013 discharging the Rule.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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